Allahabad High Court

The President appoints following Advocates as Additional Judges of the Allahabad High Court in that order of seniority for a period of two years with effect from the date they assume charge of their respective offices:

  1. Shri Prashant Kumar;
  2. Shri Manjive Shukla; and
  3. Shri Arun Kumar Singh Deshwal. 

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