The 11th edition of INADR, the annual mediation competition of the National Law Institute University Bhopal, is being organized from 4th November 2022 to 6th November 2022.

About National Law Institute University

The National Law Institute University is the third NLU to be established in the country. It was established by Professor V.S. Rekhi in the year 1997 and has proven to be a true centre of excellence ever since, creating the best of the legal minds in the country.

About the Alternate Dispute Resolution Cell, NLIU

The Alternative Dispute Resolution Cell, established in 2007 is one of the oldest ADR Committees in Asia and has been hosting Asia’s oldest as well as India’s largest Mediation Tournament, ‘The NLIU INADR International Law School Mediation Tournament, since 2012. The ADRC believes in a “learning beyond the 4 walls of the classroom” approach and encourages students to participate in arbitration, mediation, and negotiation agreements, in order to develop important skills required in the real world.

About the competition

The competition shall involve 3 participants from each participating team, viz. the Client, the Counsel, and Mediator. There is no restriction on the number of participating teams, but primarily, one slot shall be offered to every University. The Competition shall span over three preliminary rounds, with each participant playing all the three roles at least once, following which shall be 2 Advanced Rounds (the Semi-Final and the Final).

Important Dates

Registration Open- 30 September 2022

Last Date for Final Registration- 20 October 2022

Last Date for sending Clarifications- 23 October 2022

Release of General Information- 27 October 2022

Last Date for sending travel plans- 30 October 2022

Opening Ceremony and Training Rounds- 4 November 2022

Preliminary Rounds I, II, and III- 5 November 2022

Semi-Finals, Final, and Valedictory Ceremony- 6 November 2022

For further details, kindly refer to the Tournament Brochure.

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