GITAM School of Law, Visakhapatnam, is organising the Dr M.V.V.S. Murthi 3rd National Virtual Moot Court Competition, 2022. The event is scheduled to be held from 12th to 14th August 2022.

GITAM Moot and Advocacy Committee (GMAC) was set up in 2019. The primary objective of this Committee is to provide students with an opportunity to develop their interpersonal and advocacy skills. It recognises that a student’s participation in academic exercises like Moot Court Competitions enhances their art of research and oratory skills while preparing them to face the reality of a courtroom.

The Committee successfully conducted the GITAM Regional Moot Court Competition in July 2019. Further, the Dr M.V.V.S. National Moot Court Competition on Space Law, 2020 and the 2nd National Virtual Moot Court Competition in 2021 have been accomplishments for us, with participants from colleges across the country.

It gives us immense pleasure to inform you that the GITAM School of Law cordially invites teams from law institutions across the country to participate in the Dr M.V.V.S. Murthi 3rd National Virtual Moot Court Competition, 2022, and grace us with your presence. Kindly register yourselves for the competition before the due date.

Venue: Virtual Platform

Registration Link: HERE

Registration fee: INR 3000/-

Payment Details:

The wire transfer/NEFT must be made to:
Name of Account:
M/s. SEMINARS AND WORKSHOPS SCHOOL OF LAW
Union Bank Account No: 761302010000486
IFSC Code: UBIN0576131
Branch: GIMSR Branch, Rushikonda, Visakhapatnam-530045
UPI ID: 9849162447@patym

Important Dates:

Last Date for Registration – 18th July 2022

Deadline for payment of Registration fee – 20th July 2022

Last date to seek clarifications on Problems – 27th July 2022

Deadline for submission of soft copy of Memorial – 31st July 2022

Oral rounds – 12th to 14th August 2022

Awards:

The competition embraces the following awards:

• Winning Team — INR 50,000/-

• Runner-Up Team — INR 25,000/-

• Best Memorial — INR 10,000/-

• Best Speaker — INR 10,000/-

• Best Researcher — INR 10,000/-

For Moot Proposition, refer Moot Brochure 2022

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