President appoints S/Shri (1) Konakanti Sreenivasa Reddy alias Srinivasa Reddy, (2) Gannamaneni Ramakrishna Prasad, (3) Venkateswarlu Nimmagadda, (4) Tarlada Rajasekhar Rao, (5) Satti Subba Reddy, (6) Ravi Cheemalapati, and (7) Smt. Vaddiboyana Sujatha, to be Judges of the Andhra Pradesh High Court, in that order of seniority, with effect from the date they assume charge of their respective offices.


Ministry of Law and Justice

[Notification dt. 10-2-2022]

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