3 Advocates and 3 Judicial Officers to be elevated as Judges in Madhya Pradesh HC: Supreme Court Collegium approves

Supreme Court Collegium has approved the proposal for elevation of the following persons as Judges in the Madhya Pradesh High Court:

ADVOCATES:

1. Shri Maninder Singh Bhatti,

2. Shri Dwarka Dhish Bansal @ DD Bansal, and

3. Shri Milind Ramesh Phadke.

JUDICIAL OFFICERS:

1. Shri Amar Nath Kesharwani,

2. Shri Prakash Chandra Gupta, and

3. Shri Dinesh Kumar Paliwal.

Supreme Court of India

[Statement dt. 29-1-2022]