As a resource for students and parents, LSAC have been hosting a series of webinars featuring top Indian and international legal education leaders and other valuable perspectives over the next few months leading to the LSAT—India online exam in May 2022.

 

Our first two international webinars covered – The Changing Landscape of Legal Profession: Law Re-defined andConstitutionalism: Idealism vs. Realism– have been incredibly successful. Distinguished leaders in the legal education community shared their insights & perspectives with the audience. The recordings for these webinars can be accessed through HERE  and by clicking on specific webinar info.

 

LSAC now invite you to register for the 3rd International LSAC Global Webinar Series on the topic: “Above and Beyond Law: Careers Beyond Litigation” which is scheduled for 7:00 p.m. IST, Friday, 21st January 2022. 

 

Today, legal career has moved beyond practice or litigation. The legal profession has carved diverse avenues for law aspirants. A few years back, the law was all about black coats. Now, the profession has more to offer. Alternative paths like academia, entrepreneurship, policy-making, or even legal journalism have become the new buzzwords. The aim of the webinar is to share inspirational stories and provide law aspirants with an array of career options to choose from.

 

Our Panel consists of:

  • Dean Eboni S. Nelson, Dean and Professor of Law, University of Connecticut School of Law
  • Prof. (Dr.) Akhilesh Kumar Khan, Professor and Director (Admissions), Lloyd Law College
  • Prof. (Dr.) Kiran Gardner, Professor & Dean, Alliance School of Law
  • Prof. (Dr.) Nachiketa Mittal, Associate Dean & Director, Faculty of Law, Jagran Lakecity University.

The session will be moderated by Ms. Aafreen Collaco, Asst. Director – University Engagements and Partnerships, LSAC Global.

Join us for a lively and informative discussion, with the opportunity for audience Q&A with the panelists. You can send your questions in advance at discoverlawindia@lsac.org.

You can register for the webinar by clicking Here.

 

In case you are unable to connect, click  HERE

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