Become conversant with the Competition Law in India, US and EU. Learn how to use economic rationale and practical aspects of law, to advise your company or client better.

Eight-week online Certificate Course to be conducted on Comparative Competition Law: Register Now!

 About the Course

The course is designed to take you through the comparative framework of Competition Law in India, US and EU, and the applicability in the Indian legal framework. The course will help you to understand and specialize in the Competition Law of India for legal practice and also for handling related management challenges in corporate and government sectors.

A certificate course on Comparative Competition Law is being conducted by Suveeksha Eduskills in collaboration with NALSAR University from 17th January- 4th March 2022.

Classes will be held three days a week from 5 pm to 6.30 pm.

A certificate course on Comparative Competition Law is being conducted by Suveeksha Eduskills Academy of Executive Education in association with NALSAR University from 17th January 2022.

 

The 8-week online course will be delivered via 40 hours of synchronous classes, webinars, and interactive sessions.

The course is designed to cover the comparative framework of competition law in India, the US, and the EU and its applicability in the Indian legal framework.

Course Fees – INR 40,000/- (Inclusive of GST)
Special 25% discount for those registering on first-cum-first serve basis.
Link to register for the course for availing the Special Discount : HERE

 

The faculty teaching these classes include:

  • Karan Chandhiok, Head, Competition Law, Chandhiok and Mahajan;
  • Aparna Mehra, Partner, Shardul Amarchand Mangaldas & Co., Competition Law Practice at New Delhi;
  • Gautam Chawla, Partner Trilegal
  • Hemangini Dadwal, Partner, AZB & Partners
  • Ketan Mukhija, Partner Link Legal
  • P. Ram Kumar, Partner, AZB & Partners
  • Saattvic, Founding Partner, Sapient Econ, Economist Specializing in Competition Law, Regulation and Policy
  • Avinash Sharma, Advocate on record, Supreme Court of India.
  • Nikita koradia, Centre for Competition Law and Market Study & head- Centre for Alternative Disputes Resolution Institute of Law, Nirma University

FOR MORE DETAILS, CLICK  HERE

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