Centre Notifies Transfer of 15 High Court Judges
The President, after consultation with the Chief Justice of India, is pleased to transfer the following High Court Judges and to direct them to assume charge of their offices in High Courts where they have been transferred to:-
| Sl.
No. |
Name of judge
(S/ShriJustice) |
Transfer from High Court | Transfer to High Court |
| I | Jaswant Singh | Punjab and Haryana | Orissa |
| 2 | Smt. Sabina | Rajasthan | Himachal Pradesh |
| 3 | Sanjaya Kumar Mishra | Orissa | Uttarakhand |
| 4 | Manindra Mohan Shrivastava | Chhattisgarh | Rajasthan |
| 5 | Ahsanuddin Amanullah | Patna | Andhra Pradesh |
| 6 | Ujjal Bhuyan | Bombay | Telangana |
| 7 | Paresh R.Upadhyay | Gujarat | Madras |
| 8 | M.S.S.Ramachandra Rao | Telangana | Punjab and Haryana |
| 9 | Arindam Sinha | Calcutta | Orissa |
| 10 | A.M.Badar | Kerala | Patna |
| 11 | YashwantVarma | Allahabad | Delhi |
| 12 | Vivek Agarwal | Allahabad | MadhyaPradesh |
| 13 | ChandraDhariSingh | Allahabad | Delhi |
| 14 | AnoopChitkara | Himachal Pradesh | Punjab and Haryana |
| 15 | RaviNathTilhari | Allahabad | Andhra Pradesh |
Ministry of Law and Justice
