Appointment of Additional Judges


President appoints (1) Miss Kesang Doma Bhutia, S/Shri (2) Rabindranath Samanta, (3) Sugato Majumdar, (4) Bivas Pattanayak, and (5) Ananda Kumar Mukherjee, to be AdditionalJudges of the Calcutta High Court, in that order of seniority.

Tenure

The appointment of S/Shri (1) Sugato Majumdar, and (2) Bivas Pattanayak as Additional Judges of Calcutta High Court would be for a period of two years with effect from the date they assume charge of their respective offices. However, the period of appointment of (1) Miss Kesang Doma Bhutia, S/Shri (2) Rabindranath Samanta, and (3) Ananda Kumar Mukherjee, as Additional Judges of Calcutta High Court would be till 04th May, 2022, 23rd June, 2023 and 04tl1 August, 2022 respectively with effect from the date they assume charge of their offices.


Ministry of Law and Justice

[Notification dt. 26-08-2021]

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