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Appointments & Transfers
Uttaranchal HC | Justice Ravi Vijaykumar Malimath appointed as a Judge of Himachal Pradesh HC

Uttaranchal HC | Justice Ravi Vijaykumar Malimath appointed as a Judge of Himachal Pradesh HC

President, after consultation with the Chief Justice of India, transfers Justice Ravi Vijaykumar Malimath, Judge of the Uttarakhand High Court, as a

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Published on January 4, 2021December 27, 2021By Bhumika Indulia

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President, after consultation with the Chief Justice of India, transfers Justice Ravi Vijaykumar Malimath, Judge of the Uttarakhand High Court, as a Judge of the Himachal Pradesh High Court and to direct him to assume charge of his office in the Himachal Pradesh High Court.

Ministry of Law and Justice

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