The CLAT exam has been postponed from its scheduled date of August 22, 2020 until further notice. This decision was taken by the Executive Committee of the Consortium of National Law Universities in a meeting held on 5th August, 2020.

This is the 4th time the exam has been rescheduled. The exam was first going to be held on May 10. It was later rescheduled to May 24, then June 21 and finally on August 22 respectively owing to the lockdown because of Covid pandemic. As per the latest circular it has been postponed until further notice.

Read the notification here: NOTIFICATION


Consortium of National Law Universities

[Notification dt. 05-08-2020]

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.