Chief Justice, High Court, Calcutta has extended the period of suspension of judicial and administrative works of High Court, Calcutta till 19th July, 2020 on account of new phase of lockdown in Kolkata and constant increase in the containment zones and rapid increase of COVID-19 patients in the city of Kolkata and its suburbs.

NOTIFICATION


Calcutta High Court

[Notification dt. 13-07-2020]

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.