MHA |Relaxation in Visa and Travel restrictions to permit certain categories of Foreign Nationals to come to India

Government of India has considered the matter regarding relaxation of the visa & travel restrictions for certain categories of foreign nationals who

Government of India has considered the matter regarding relaxation of the visa & travel restrictions for certain categories of foreign nationals who need to come to India. It has been decided to permit the following categories of foreign nationals to come to India:-

  • Foreign businessmen coming to India on a Business visa (other than on B-3 visa for sports) in non-scheduled commercial/ chartered flights.
  • Foreign Healthcare professionals, health researchers, engineers and technicians for technical work at Indian health sector facilities, including laboratories and factories.  This is subject to a letter of invitation from a recognized and registered healthcare facility, registered pharmaceutical company or accredited University in India.
  • Foreign Engineering, Managerial, Design or other Specialists travelling to India on behalf of foreign business entities located in India.  This includes all manufacturing units, design units, software and IT units as well as financial sector companies (banking and non-banking financial sector firms).
  • Foreign Technical specialists and engineers travelling for installation, repair and maintenance of foreign-origin machinery and equipment facilities in India, on the invitation of a registered Indian business entity.  These could be for equipment installation, or is under warranty, or for after sales servicing or repair on commercial terms.

The above categories of foreign nationals would have to obtain a fresh Business visa or Employment visa, as applicable, from the Indian Missions/ Posts abroad. 

Foreign nationals holding a valid long term multiple entry Business visa [other than B-3 visa for sports] issued by the Indian Missions/ Posts abroad would have to get the Business visa re-validated from the Indian Mission/ Post concerned.

Such foreign nationals would not be permitted to travel to India on the strength of any electronic visa obtained earlier.

Click here to see the Official Document


Ministry of Home Affairs

[Press Release dt. 03-06-2020]

[Source: PIB]

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  • Valuable information,Thanks lots for sharing them with us.

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