Govt. exempts additional Agricultural and Forestry items, Shops of Educational Books for Students and Shops of Electric Fans from Lockdown Restrictions to fight COVID 19

Ministry of Home Affairs (MHA) has issued an order to exempt certain activities under the consolidated revised guidelines

(https://www.mha.gov.in/sites/default/files/MHA%20order%20dt%2015.04.2020%2C%20with%20Revised%20Consolidated%20Guidelines_compressed%20%283%29.pdf), regarding the Nationwide lockdown to fight COVID-19.

Within the above mentioned consolidated revised guidelines, Government has exempted additional agricultural and forestry items, shops of educational books for students and shops of electric fans from lockdown restrictions to fight COVID19. Further, MHA has also issued SOPs on sign-on/sign-off for Indian seafarers at Indian ports and their movement for the same.

Relaxations under the above mentioned items would not be applicable to Hotspots/containment zones. These activities would not be permitted in these zones.

Click here to see Official Document


Ministry of Home Affairs

[Press Release dt. 21-04-2020]

[Source: PIB]

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