COVID-19 | Nationwide lockdown| Additional categories of essential goods and services exempted under Disaster Management Act

Ministry of Home Affairs (MHA) has issued an addendum to the guidelines to all Ministries/Departments issued yesterday (https://pib.gov.in/PressReleseDetail.aspx?PRID=1607997), regarding the Nationwide lockdown

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Ministry of Home Affairs (MHA) has issued an addendum to the guidelines to all Ministries/Departments issued yesterday (https://pib.gov.in/PressReleseDetail.aspx?PRID=1607997), regarding the Nationwide lockdown to fight Corona Virus.

This addendum lays down additional categories of essential goods and services exempted under the Disaster Management Act, with respect to the 21- day lockdown.

Original Guidelines Document

Addendum to the Guidelines

Ministry of Home Affairs

[Press Release dt. 25-03-2020]

[Source: PIB]

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