Supreme Court Collegium in its meeting held on 15-10-2019, after taking into consideration the material on record, has approved the proposal for elevation of the following persons as Judges of the Gauhati High Court:

1. Soumitra Saikia, Advocate;

2. Parthivjyoti Saikia, Judicial Officer; and

3. S. Hukato Swu, Judicial Officer.


Supreme Court of India

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