Amity Law School, Noida is a 0rganizing a conference on “Transdisciplinary studies are a reflection of the changing patterns of knowledge production”. The ubiquity of the transdisciplinary approach is indicative of an important intellectual shift and it represents cognitive. To understand and formulate better laws at present and in the future, a holistic approach in acquainting with other disciplines other than law becomes indispensable. Transdisciplinary concepts have become necessary because differentiation and specialization of knowledge in discrete categories have become a law of being in the 21st century. It is time we expand our horizon beyond reductive views of the law and identify and resonate its significance in other disciplines. Legal studies must acknowledge the transformation of ideas and genres both within their own discipline and beyond its borders. The transdisciplinary approach promotes the capacity to integrate knowledge and modes of thinking drawn from two or more disciplines to produce a cognitive advancement. This international transdisciplinary conference is the 3rd edition to the previous successful international transdisciplinary conferences organized in August 2017 and August 2018.
Date: 3rd – 4th October 2019
3. Submission Deadlines
- Abstract Submission Deadline: 20th August 2019
- Full Paper Submission Deadline: 14th September 2019
- Last Date of Registration: 20th September 2019
4. Registration Details
For UG/PG Students/ Ph.D Scholars: Rs. 1000
Academicians/Others: Rs. 1500
Only for Attending: Rs. 500
International Participants (Including Accommodation): $75
Accommodation fee (Excluding registration fee): Rs. 1000
5. Venue: Amity Law School, Noida, Sector- 125 NOIDA, U.P. 201313
6. Contact Person/Committee name
Shruti Gupta: +91-836-087-0921
Akshdeep Gupta: +91-999-727-1499
