ILNU is organizing an International Conference on Artificial Intelligence and Its Legal Implications on 15th and 16th March 2019.

The conference provides first considered discussion on the intricacies of artificial intelligence. Renowned scholars would be joining the conference that aims to garner a strong academic response addressing the recent and imminent changes in legal framework in conjunction to artificial intelligence and allied areas.
To deepen understanding of Artificial Intelligence, Conference is calling papers with an opportunity of renowned publication, rewards and participation certificates. 

Considering the startling response and on receiving multiple requests, the organising committee has decided to extend the last date for Submission of Abstract till 30th January 2019 and the date of manuscript submission till 22nd February 2019.  It’s time to unleash your potential, so grab the opportunity and utilize it to your best.

For more details, mail at ilnu.conference@nirmaun.ac.in .

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