“Resign or seek transfer if not competent to enforce rule of law”; Allahabad HC pulls up police over preventing man from offering Namaz
“If the local authorities, i.e., Superintendent of Police and Collector, feel that the law and order situation could arise because of which they want to limit the number of worshipers within the premises. They should either resign from their post or seek transfer outside Sambhal if they feel they are not competent enough to enforce the rule of law.”
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