Is AI Making Young Lawyers Lazy? Why Senior Advocates Say Books Still Win | EBC ‘In Chambers’ Book Release

Watch the EBC book release of In Chambers: A Young Lawyer’s Guide to Practice, Ethics, and Advocacy by Talha Abdul Rahman (AoR, Supreme Court of India). Shyam Divan, Senior Advocate advices young lawyers that search engines and AI can assist you, but there’s something about that technology called a book.