In this conversation, Manmeet Singh, Partner at Cyril Amarchand Mangaldas, discusses how dispute resolution clauses are negotiated, controlling costs in high value commercial arbitrations, and changes to improve experience of foreign investors.
Featuring: Manmeet Singh, Partner, Cyril Amarchand Mangaldas, India
Watch now for expert insights into international commercial dispute resolution, the future of arbitration and much more.
