Amity University Madhya Pradesh (AUMP), a proud member of the globally renowned Amity Education Group, is elated to announce the 6th National Level Mediation Competition (NLMC 6.0). This distinguished event, organized by the Mediation & ADR Cell of Amity Law School, aims to provide a sophisticated and dynamic platform for law students to immerse themselves in the art of Alternative Dispute Resolution (ADR). NLMC 6.0 offers an unparalleled opportunity for participants to demonstrate their expertise in mediation, negotiation, and client-counsel representation skills that are highly valued in today’s legal landscape.
About Amity University Madhya Pradesh
Established in 2010, Amity University Madhya Pradesh (AUMP) stands as a beacon of academic excellence, offering an array of globally recognized, industry-oriented, and research-driven programs. Situated amidst the serene environs of Gwalior on a sprawling 102-acre campus, AUMP is dedicated to fostering the intellectual, personal, and professional development of its students. Through its commitment to blending academic rigor with ethical values, AUMP plays a vital role in shaping the next generation of leaders who contribute meaningfully to national and global growth.
About Amity Law School
Since its inception in 2013, Amity Law School has been at the forefront of legal education, instilling a sense of excellence and professionalism in its students. With a focus on innovative pedagogy, comprehensive moot courts, engaging debates, and a robust ADR culture, the law school is a pioneer in nurturing well-rounded legal minds. The Mediation & ADR Cell, established in 2021, further strengthens this commitment by cultivating a deep awareness and practical understanding of mediation, arbitration, negotiation, and conciliation. Through meticulously designed workshops, simulations, and competitions, the Cell ensures students gain hands-on experience, empowering them with the requisite skills for modern legal practice.
About the 6th National Level Mediation Competition (NLMC 6.0)
The Sixth edition marks a significant milestone in our ongoing journey, one that builds on the legacy of past successes while reaching toward new horizons. This year, we aspire to elevate the competition to new heights by offering participants a more immersive, engaging platform to test their skills and refine their mediation expertise. The event will be held in virtual mode.
Eligibility Criteria
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The competition is open to undergraduate law students currently enrolled in 3-year or 5-year LL.B. programs at recognized law universities and colleges across India.
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Each team must comprise three members: one mediator and a pair of counsel-client (negotiating pair).
Competition Format & Important Dates
Virtual Mode: 14-15 October 2026
Registration & Submission Procedure
Interested teams must register via the official
Linktree portal https://linktr.ee/aump_mediation .
Please note that registration will only be confirmed upon the successful submission of the registration form along with the requisite payment. Given that slots are limited, teams will be accommodated on a first-come-first-serve basis.
Fee Details
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Registration Fee: ₹4,500 per team (Non-Amity Student)
₹3,500 per team (Amity Student)
Payment details will be provided within the registration form.
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Last Date for Registration: 10 th October 2026
Contact Information
For further inquiries, please do not hesitate to reach out to the organizing team:
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Phone/WhatsApp:
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Parag Prohit- +91 9340192684
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Krishan Pratap Singh – +91 7065759903
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Register Now and Be a Part of Legal Excellence
The 6th National Level Mediation Competition (NLMC 6.0) promises to be a transformative experience for all participants. Don’t miss the opportunity to be part of this prestigious event, where you can hone your ADR skills and compete for exciting prizes while interacting with peers and professionals in the field.
Link for Registration and Payment: https://linktr.ee/aump_mediation
