Justice Nariman reflects on judicial intervention in arbitral awards, the limits of court interference, and when matters should be sent back to the arbitrator, at GHAC Arbitration Day 1. Read detailed reports from the event only on SCC Times
Justice Nariman on Arbitration & Judicial Intervention at GHAC Arbitration Day 1 | SCC Times
Justice Nariman reflects on judicial intervention in arbitral awards, the limits of court interference, and when matters should be sent back to
