CAM advises J.P. Morgan India

Cyril Amarchand Mangaldas acted as the Indian legal counsel to J.P. Morgan India Private Limited with respect to the sale of equity shares of Meesho Limited by SVF II Meerkat (DE) LLC, undertaken on the floor of NSE on September 3, 2026 for an aggregate consideration of Rs. 1,650 crores (approx).

The transaction was led by Aashima Johur, Partner; with support from Medhashree Verma, Senior Associate.

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