ABOUT ASIAN LAW COLLEGE
Asian Law College (ALC), Noida, is one of India’s premier institutions for legal education, known for its commitment to academic excellence, practical training and producing competent legal professionals equipped for the demands of contemporary legal practice. Asian Law College (ALC), affiliated with Chaudhary Charan Singh University (CCSU), is approved by the Bar Council of India (BCI) and accredited by National Assessment and Accreditation Council (NAAC), offering integrated B.A.LL.B. (5 year), B.Com.LL.B. (5 year) and LL.B. (3 year) programs. ALC emphasizes multidisciplinary legal education, practical training through moot courts, legal aid camps, AIBE workshops and partnerships like its academic collaboration with the University of Cape Town (UCT), South Africa, which provides students with international exposure, workshops and certifications. ALC also provides additional diplomas and certifications to supplement mainstream legal education such as Diploma in Media and Entertainment Laws, Diploma in Fashion Law, Diploma in Cyber Law, Diploma in Intellectual Property Rights and certification in Personality Development and Legal Communication.
ABOUT ALC INTERNATIONAL MOOT COURT COMPETITION 2026
The ALC International Moot Court Competition has evolved into a distinguished platform bringing together aspiring legal professionals from leading law schools and universities across India and abroad. The Competition seeks to provide participants with an intellectually stimulating environment to research, draft, argue and engage with contemporary legal issues, while strengthening the bridge between legal education and professional practice.
Details of the Competition
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Dates: Saturday, 26th — Sunday, 27th September 2026.
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Mode: Hybrid — Offline for National Participants and Online for International Participants
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Venue: Asian Law College, Plot A2, Block C, Sector 125, Noida, Uttar Pradesh — 201303
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Last Date for Registration: 10th September 2026
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Registration: Limited slots; allotment will be on a first-come, first-served basis
Awards & Recognition
The Competition offers an attractive range of prizes and recognitions:
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Winner: ₹50,000
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Runner-Up: ₹30,000
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Best Memorial: ₹10,000
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Best Speaker (Male): ₹10,000
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Best Speaker (Female): ₹10,000
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Best Researcher: ₹10,000
In addition, the winning team will receive three one-year complimentary subscriptions to SCC Online Web Edition, with a total value of ₹1,00,500.
Further, all participants will receive one-month complimentary access to the SCC Online Web Edition, valued at ₹3,100 per participant, along with a mandatory one-hour online SCC Online training session.
Registration & Accommodation
The registration fee is:
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₹3,000 per team — without accommodation
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₹6,000 per team — with accommodation for national teams
An NOC from the respective college/institution is mandatory for registration. Please note that cross-institutional teams are not permitted, and all members of a team must represent the same institution.
Important Dates
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The hard-copy submission of memorials is not applicable to international participants, who are required to submit soft copies only.
Rule Book & Moot Proposition
Participants are requested to carefully read the Moot Proposition and Competition Rule Book, which provide detailed information regarding eligibility, registration, memorial submission requirements, competition rounds, evaluation criteria, and other procedural guidelines.
Access the Rule Book, Brochure & Moot Proposition
Registration & Payment
Teams may complete their registration and payment through the following links:
Bank Details:
Bank Name: HDFC Bank
Account Holder Name: Asian Law College
A/c No.: 50200034028362
IFSC Code: HDFC0009239
For any query, please feel free to contact:
Email ID – mcc@alc.edu.in
Contact No. – +91 8750353576

