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Justice Sanjay Karol Retirement Farewel organised by SCOARA

Justice Sanjay Karol Retirement Farewel organised by SCOARA

Justice Sanjay Karol reflects on the journey of a lawyer and the lessons that come with years of practice, as he bids

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Published on August 22, 2026August 22, 2026By Editor

Justice Sanjay Karol reflects on the journey of a lawyer and the lessons that come with years of practice, as he bids adieu at his retirement farewell organised by SCOARA.

Video Courtesy: SCOARA YT Channel

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Advocacy courtroom IndianJudiciary JusticeSanjayKarol Lawyers LegalCommunity LegalProfession RetirementFarewell SanjayKarol SCOARA

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