Justice H.R. Khanna’s legacy continues to remind us that judicial independence is fundamental to protecting constitutional values and individual rights. I particularly appreciated the discussion on how modern challenges such as social media, AI, and increasing public scrutiny are reshaping the judicial landscape while reinforcing the need for impartiality, integrity, and restraint.
Justice H.R. Khanna’s legacy continues to remind us that judicial independence is fundamental to protecting constitutional values and individual rights. I particularly appreciated the discussion on how modern challenges such as social media, AI, and increasing public scrutiny are reshaping the judicial landscape while reinforcing the need for impartiality, integrity, and restraint.