The EBC-SCC Student Ambassadors’ Programme offers law students the opportunity to represent India’s most trusted legal publishing and research platform at their institutions while developing valuable leadership, communication, and professional networking skills.
If you are enthusiastic about law, eager to engage with your peers, and committed to promoting quality legal research, we invite you to apply.
“Through the Campus Ambassador Programme, we hope to empower law students to grow as leaders, communicators, and legal thinkers, while becoming part of the legacy that drives legal scholarship forward in India.”
— Sumeet Malik
Director, Eastern Book Company Pvt. Ltd.
About EBC Group
For over 80 years, Eastern Book Company (EBC) has been at the forefront of India’s legal publishing and legal information ecosystem. Established in 1942, EBC has grown from a pioneering legal publishing house into one of the country’s most trusted names in legal knowledge, research and education.
Founded by the Late Shri C.L. Malik and the Late Shri P.L. Malik, EBC has played a defining role in shaping how lawyers, judges, law firms, courts, universities and students access and engage with the law. Today, the EBC Group operates across legal publishing, digital legal research, legal technology and legal education, serving the Indian legal community through a comprehensive suite of print and digital products.
Its flagship publications and platforms include Supreme Court Cases (SCCTM), SCC Complete Digest, SCC OnLineTM, EBC Student Books, Practitioner Commentaries, EBC Reader, SCC Times, EBC Learning, The Practical Lawyer, EBC Webstore, and other trusted legal resources.
SCC: India’s Most Trusted Law Reports
Since its launch in 1969, SCC has set the benchmark for legal reporting in India. Running into more than 400 volumes, SCC is widely regarded as the country’s leading law report and is relied upon by courts, lawyers and legal academics alike.
According to a Legalex study, SCC is cited in approximately 67% of judgments of the Supreme Court of India and other Indian courts, making it the most authoritative source of reported Supreme Court decisions in the country.
SCC Online: The Surest Way to Legal Research!
SCC OnlineTM is India’s most trusted legal research database and one of the most comprehensive repositories of legal information available today.
Built on cutting-edge legal technology, SCC Online provides continuously updated access to Indian and international case law, legislation, journals, commentaries and other legal resources. Its databases span the Supreme Court, High Courts, Tribunals and numerous international jurisdictions, enabling lawyers and researchers to conduct efficient, authoritative legal research from a single platform.
According to a study by the Indian Law Institute, SCC Online remains the preferred legal research database among legal professionals across India.
SCC Times: Bringing you the Best Analytical Legal News
Launched in 2020, SCC Times has grown from a digital legal news initiative into one of India’s leading platforms for analytical legal journalism. As EBC’s premier legal news platform, it delivers timely coverage of landmark judgments, legislative and regulatory developments, law firm news, legal technology, and major legal events across India and internationally. Through expert analyses, exclusive interviews, conference coverage, and special features, SCC Times has built a strong reputation for editorial accuracy and insightful reporting. Today, it reaches millions of readers annually and continues to expand its presence through collaborations with leading legal institutions and conferences worldwide, complementing SCC Online by bringing legal developments to life through context, analysis, and informed commentary.
Beyond Publishing
Over the years, EBC has expanded beyond traditional legal publishing to build a comprehensive legal knowledge ecosystem that combines authoritative legal content with cutting-edge technology.
Alongside SCC OnlineTM, EBC continues to innovate through platforms such as SCC OnLineTM, AI ProTM, EBC’s AI-powered legal research platform, which enhances legal research and productivity while drawing upon EBC’s trusted legal content. The ecosystem is further complemented by EBC Learning, SCC Times, EBC Reader, EBC Student Books, Practitioner Commentaries, The Practical Lawyer, and EBC Webstore, providing legal professionals and students with integrated resources for learning, research, publishing and practice.
About the Campus Ambassador Programme
The EBC-SCC Student Ambassadors’ Programme is designed to identify motivated and proactive law students who are interested in legal research, publishing, legal technology and academic engagement.
Watch: Anish Mishra’s Inspiring Journey as an EBC-SCC Student Ambassador | TNNLU
As a Student Ambassador, you will serve as the official representative of EBC-SCC Online at your institution, helping bridge the gap between your law school and one of India’s most respected legal knowledge platforms. You will play an active role in promoting legal research resources, creating awareness about EBC initiatives, and fostering greater engagement within your campus community.
Watch: 8th EBC—SCC Student Ambassador Conclave | Sriraj Dusane Shares His Experience
Roles and Responsibilities
As a Campus Ambassador, you will:
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Act as the primary liaison between EBC-SCC Online and your institution.
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Promote awareness and effective use of SCC Online and other EBC resources among students and faculty.
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Publicise EBC initiatives, internships, competitions, events and opportunities through campus activities and social media.
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Gather and share feedback from the student community.
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Support outreach programmes, workshops and promotional campaigns organised by EBC.
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Opportunity to attend major law events.
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Conduct Training Sessions on your campus.
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Interview legal luminaries.
Watch: Sidhanth Singh Journey as EBC SCC 8th Student Ambassador
Eligibility
Applicants must:
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Be enrolled in a full-time 3-year or 5-year LL.B. programme at one of the participating institutions.
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Possess strong communication and interpersonal skills.
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Demonstrate an interest in legal research, legal publishing, legal technology or student engagement.
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Be capable of balancing ambassadorial responsibilities with academic commitments.
Previous experience in editorial work, student bodies or organising events will be an advantage, but is not mandatory.
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Vacancies have opened up for the following colleges:MNLU Mumbai
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NLIU Bhopal
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Law Centre 1, Law Faculty, Delhi University
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Law Centre 2, Law Faculty, Delhi University
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Government Law College, Mumbai
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Symbiosis Law School, Pune
If your law school has an active SCC Online subscription but does not currently have an EBC-SCC Student Ambassador, we encourage you to apply or share this opportunity with suitable candidates at your institution. Help us build a stronger legal research community on your campus.
Application Deadline
Applications must be submitted before July 31st 2026.
How to Apply
Interested students should email the following to shreya.gupta@ebcpublishing.in:
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CV
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Statement of Purpose (SOP)
Shortlisted applicants may be invited for a brief interaction before the final selection.
If your institution is not currently participating in the programme and would like to collaborate with EBC-SCC Online, please write to shubra.venkat@ebcpublishing.in.
Join the EBC-SCC Online Community
The EBC-SCC Student Ambassadors’ Programme is more than a campus engagement initiative; it is an opportunity to become part of a community that values knowledge, leadership and professional excellence. The relationships you build and the experiences you gain will stay with you long after your tenure as an ambassador concludes. Because at EBC-SCC, we believe: “Once an ambassador, always an ambassador.”
We look forward to welcoming you to our growing community.
