IAC Eurasia Arbitration Week 2026 concludes: Thomas Krümmel looks ahead to EAW27 as Zmarak Khan champions ADR education on Young Lawyers’ Day Published on July 9, 2026July 9, 2026By Atul Kumar Leave a comment
Legislation Updates, Notifications Centre issues Digital Personal Data Protection (Removal of Difficulties) Order, 2026 to clarify consent and audit provisions
Legislation Updates, Notifications EPFO extends September 2026 ECR filing and PF contribution deadline to 31 October
SCC Times Newsflash, WATCH NOW Those who fight injustice will be remembered: Kapil Sibal | SideBar Tales
Law Firms News, News CAM acts as counsel for Adani Power Ltd. on 770 MW Chamkharchhu-I Hydroelectric JV with Druk Green Power Corporation Ltd. in Bhutan