Betting on games of skill is gambling, not business: Here’s why Supreme Court upheld Tamil Nadu and Karnataka laws prohibiting online gaming with stakes

Published on By

States power to ban online games with stakes

1 Comment

Most Read

One comment

  • This is an interesting decision because it shows how the legal treatment of online games can change when real money is involved, even when skill plays a major role.

    Reply

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.