CAM acted as the legal counsel to Jio Platforms Limited (“Company”) on the proposed initial public offering (“IPO”) of equity shares of the Company. The draft red herring prospectus was filed for an issue of up to 270,000,000 equity shares by the Company.
The Cyril Amarchand Mangaldas team was lead by Devaki Mankad (Partner (Regional Co-Head – Capital Markets – West)); with assistance from Rushab Dhandokia, Jhalak Shah, Tanushri More, Akash Joshi, Principal Associates; Raksha Raina, Urmil Shah, Sakshi Sharma, Anuj Gupta, Senior Associates; and Hitesh Nagpal, Archit Jain, Aniruddh Saraswat, Arikta Shetty, Anomitra Debnath, Divyanshu Singh, Akshat Sharma, Alok Antony, Mann Agrawal, Mitali Mangalam, Associates.
L. Viswanathan, Yash J. Ashar, Senior Partners; and Manan Lahoty (Partner – Head Capital Markets) provided guidance on the transaction.

