About MNLU Mumbai
The Maharashtra National Law University Mumbai, established under the MNLU Act No. VI of 2014, is one of the premier National Law Universities in India. The prime goal of the University is to disseminate advanced legal knowledge amongst the students and impart in them, the skills of advocacy, socio-legal research, and policy formulation, and to prepare them for utilizing these skills for social transformation and comprehensive development.
About the Course
Intellectual Property Rights (IPRs) such as Trade Marks, Copyrights, Designs, Geographical Indications (GI), and Protection of Plant Varieties & Farmers’ Rights (PVP&FR) play a crucial role in fostering innovation, creativity, and industrial growth. With rapid developments in India’s IPR regime, digital reforms, and IP procedures it has become essential for students, professionals, academicians, and innovators to gain practical and legal knowledge of Intellectual Property laws. Keeping this objective in view, the “One Week Online Certificate Course on Trade Marks, Copyrights, Designs, GI, and PPV & FR in India” is designed to provide comprehensive understanding of the legal framework, registration procedures, protection mechanisms, and recent developments in the field of IPR. The course will be conducted by experienced academicians, senior officials of the Indian Intellectual Property Office, and leading IPR professionals.
Course Dates
15th June to 20th June 2026 03:00 PM To 05:30 PM IST
Platform
Online Zoom Platform
Registration Deadline
14th June 2026, 11:59 PM (IST)
Course Modules
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Fundamentals & Importance of IPR
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Introduction to Trademarks; Evolution of Trade mark Law
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Filing & Processing of Trademark Application; Registration of Trade mark
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International Agreements / Conventions; International Registration of Trade marks under Madrid System
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Opposition, Cancellation and Rectification of Trademarks; Infringement & Passing-off in Trademarks
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Transfer of Trade mark Rights; Appeal Procedure in Trade marks; Brand Value; Licensing and Assignments of Trademarks
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Protection of Geographical Indications in India; Case Studies
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Introduction to Industrial Designs
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Introduction to Copyright; Procedures for Copyright Registration
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Nature of Copyrights; Licensing and Assignment of Copyright; Copyright Societies
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Infringement, Fair Use, Piracy and Penalties
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Plant Variety Protection and Farmer Rights Act.
Course Fee
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Rs. 750/- for MNLU Mumbai Students
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Rs. 1,500/- for Students of other Universities
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Rs. 2,500/- for Professionals/Academicians/MSMEs/Startups/Others
Registration Link
https://forms.gle/ri5eyaCEH8um66q87
Fee Payment Link
https://payments.cashfree.com/forms/DPIITIPRChairandCRIPCertificateCourseTrademarks
Course Certificate
Registered attendees will get an e-certificate of course completion.
Contact
Email: crip@mnlumumbai.edu.in
WhatsApp: 8850005040 (11:00 AM to 5:00 PM)
Please visit us at: www.mnlumumbai.edu.in
To know more about Brochure, Click here
