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Age limit under ART Act Applies to Initiation of Treatment, Not Continuation Through Cryopreserved Embryos: Delhi HC Permits 50-Year-Old Woman to Undergo Frozen Embryo Transfer

Age limit under ART Act Applies to Initiation of Treatment, Not Continuation Through Cryopreserved Embryos: Delhi HC Permits 50-Year-Old Woman to Undergo Frozen Embryo Transfer

Published on June 9, 2026June 9, 2026By Atul Kumar

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