Call for Participation | Manipal Law School, Bengaluru, in Collaboration with IIT Madras and Supported by the Society of Construction Law India, Announces the Third International Annual Conference on Construction Law Published on May 18, 2026May 18, 2026By Rohit Patel Leave a comment
Legislation Updates, Notifications Centre issues Digital Personal Data Protection (Removal of Difficulties) Order, 2026 to clarify consent and audit provisions
Legislation Updates, Notifications EPFO extends September 2026 ECR filing and PF contribution deadline to 31 October
SCC Times Newsflash, WATCH NOW Those who fight injustice will be remembered: Kapil Sibal | SideBar Tales
Law Firms News, News CAM acts as counsel for Adani Power Ltd. on 770 MW Chamkharchhu-I Hydroelectric JV with Druk Green Power Corporation Ltd. in Bhutan