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Affected persons not rehabilitated even after 20+ years of Narmada Dam: Madhya Pradesh HC directs Additional Chief Secretary to address Medha Patkar’s suggestions, concerns

Affected persons not rehabilitated even after 20+ years of Narmada Dam: Madhya Pradesh HC directs Additional Chief Secretary to address Medha Patkar’s suggestions, concerns

Published on May 2, 2026May 2, 2026By Rohit Patel

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