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Cabinet Approves Additional 2% DA/DR for Central Government Employees and Pensioners
Call for Participation | National Law School of India University, Bangalore, in association with Trilegal announces XIX Edition of the NLS-Trilegal International Arbitration Moot (NLSTIAM)
Uttar Pradesh Revises Minimum Wages Following Industrial Unrest in Noida: Effective April 2026
Results Out: Law Clerk-Cum-Research Associates Examination-2026
30% women representation mandatory for Bar Associations; failure may lead to suspension: Supreme Court
