Call for Participation | Pro Bono Club, Faculty of Law, University of Lucknow organises Justice V.K. Dixit Memorial National Conference & Paper Presentation | 02 May 2026 Published on April 11, 2026April 11, 2026By Rohit Patel Leave a comment
Legislation Updates, Notifications Govt. Revises Variable Dearness Allowance Rates, Effective 1 April 2026
Op Eds, OP. ED. Broken Healers: Why India’s Medical Training System Has Become a Ticking Time Bomb for Doctors and Patients Alike
Case Briefs, Supreme Court Executing Court Bound to Execute Decree as Passed; Can’t Modify Its Terms: Supreme Court
Case Briefs, District Court “Rarest of the Rare”: Death penalty to 9 Police Officials in Sathankulam Custodial Deaths Case
Law School News, Moot Court Announcements Call for Participation | XXX All India Moot Court Competition, 2026
Case Briefs, High Courts Actual possession cannot be disturbed through dispossession proceedings under Sections 164/165 BNSS: Allahabad HC