Family & Criminal Disputes Take Centre Stage on Day 2 of India International Disputes Week 2026 Published on March 10, 2026March 10, 2026By Rohit Patel Leave a comment
Case Briefs, Supreme Court Supreme Court restores criminal proceeding over unauthorised sale of CSI Church land
Case Briefs, Supreme Court Supreme Court cancels businessman Satinder Singh Bhasin’s bail in Grand Venice scam case
Legislation Updates, Notifications BCI Withdraws Three-Year Moratorium: Revives Inspection-Based Approval of Law Colleges
Case Briefs, High Courts S. 300 CrPC inapplicable to DV Act proceedings; maintenance arrears recoverable despite civil imprisonment: Allahabad High Court