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EBC Book Release of In Chambers: A Young Lawyer’s Guide to Practice, Ethics and Advocacy by Talha Abdul Rahman

EBC Book Release of In Chambers: A Young Lawyer’s Guide to Practice, Ethics and Advocacy by Talha Abdul Rahman

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Published on February 18, 2026February 18, 2026By Editor

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Disclaimer : The content of this Blog are for informational purposes only and for the reader's personal non-commercial use. The views expressed are not the personal views of EBC Publishing Pvt. Ltd. and do not constitute legal advice. The contents are intended, but not guaranteed, to be correct, complete, or up to date. EBC Publishing Pvt. Ltd. disclaims all liability to any person for any loss or damage caused by errors or omissions, whether arising from negligence, accident or any other cause.

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EBC Book Release of In Chambers: A Young Lawyer’s Guide to Practice, Ethics and Advocacy by Talha Abdul Rahman

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