Call for Papers | DPIIT-IPR Chair and Centre for Study and Research in Intellectual Property Rights (CSRIPR) Newsletter invite submissions | National University of Study and Research in Law (NUSRL), Ranchi Published on January 20, 2026January 20, 2026By Atul Kumar Leave a comment
Legislation Updates, Notifications Centre issues Digital Personal Data Protection (Removal of Difficulties) Order, 2026 to clarify consent and audit provisions
Legislation Updates, Notifications EPFO extends September 2026 ECR filing and PF contribution deadline to 31 October
SCC Times Newsflash, WATCH NOW Those who fight injustice will be remembered: Kapil Sibal | SideBar Tales
Law Firms News, News CAM acts as counsel for Adani Power Ltd. on 770 MW Chamkharchhu-I Hydroelectric JV with Druk Green Power Corporation Ltd. in Bhutan