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Call for Participation | NLUD Chair on Justice for Children in collaboration with UNICEF in collaboration with The Constitutional Club, NLU Delhi | 1st National Essay Competition | Small Voices: Big Rights

Call for Participation | NLUD Chair on Justice for Children in collaboration with UNICEF in collaboration with The Constitutional Club, NLU Delhi | 1st National Essay Competition | Small Voices: Big Rights

Published on January 19, 2026January 19, 2026By Rohit Patel

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One comment

Harish kumar Jan 23, 2026

Where to send this essay

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