Brochure_Nyaya Udghosh Brochure_Nyaya Udghosh Published on December 23, 2025By Rohit Patel Brochure_Nyaya Udghosh Leave a comment
Legislation Updates, Notifications Centre issues Digital Personal Data Protection (Removal of Difficulties) Order, 2026 to clarify consent and audit provisions
Case Briefs, High Courts Same arbitrator in 4,155 cases? Delhi High Court declares award unenforceable, seeks affidavits from Axis Bank and RBI
Asia ADR Week, Events & Collaborations, International AIAC Arbitration Rules 2026: Experts examine award scrutiny, expedited procedures and third-party funding at Asia ADR Week 2026
Events/Webinars, News UNCITRAL Global Essay Competition 2026: Call for submissions on the future of international trade law
Cases Reported, SCC Weekly 2026 SCC Vol. 8 Part 2:8 Supreme Court rulings on arrest, cheque bounce, contempt and more