In this interview, Prof. (Dr.) G. S. Bajpai, Vice-Chancellor, National Law University Delhi, shares his perspectives on criminal justice, victimology, legal research, and legal education in India. The discussion reflects on academic scholarship, institutional leadership, and contemporary challenges within the criminal justice system.
Hosted by Shubra Venkat, Legal Editor, SCC Online
Interview conducted by Harshvardhan Yadav, EBC–SCC Online Student Ambassador
