Patenting System Course MNLU Mumbai

About MNLU Mumbai

The Maharashtra National Law University Mumbai, established under the MNLU Act No. VI of 2014, is one of the premier National Law Universities in India. The prime goal of the University is to disseminate advanced legal knowledge amongst the students and impart in them, the skills of advocacy, socio-legal research, and policy formulation, and to prepare them for utilizing these skills for social transformation and comprehensive development.

About the Course

The Department for Promotion of Industry and Internal Trade (DPIIT) – IPR Chair, MNLU Mumbai and the University’s Centre for Research in IP (CRIP) are organising ‘One Week Online Certificate Course on Patenting System in India’. This online course is meticulously designed to impart legal and practical knowledge on the Indian patenting system, from evolution of patent system to guidance on conducting searches, patentability criteria, filing, drafting, interpreting and prosecution of patent applications, maintaining, commercialisation, licensing, assignments and enforcement mechanism under the Indian Patents Act.

Apart from IPR academicians, faculties for the present course include senior officials of the Indian Patent Office and reputed IPR professionals who are known for their knowledge and expertise. The course shall benefit all those engaged in manufacturing, services, businesses (especially MSMEs and Startups), IP education and research by enriching their knowledge, skill and expertise. The course shall also be helpful for those aspiring to appear for the patent agent examination.

Course Dates

15th December 2025 to 21st December 2025 | 03:00 PM to 5:30 PM (IST)

Platform

Online Zoom Platform

Registration Deadline

14th November 2025, 11:59 PM (IST)

Course Modules

  1. Introduction to Intellectual Property Rights & IP Ecosystem in India

  2. Evolution of Patent System

  3. Criteria of Patentability and Non-Patentable Inventions

  4. Types of Patent Applications and e-Filing Procedure

  5. Drafting of Patent Specification and Claims

  6. Interpretation, Amendments & Scope of Claims

  7. International Patent Classification, Prior Art Search with practical examples

  8. Prosecuting of Patent Application

  9. Renewal & Restoration of Patents, Pre-grant & Post-Grant Oppositions and Revocation of Patents

  10. Commercialization of Patents in India

  11. Licensing and Assignment, Compulsory Licenses

  12. Infringement and Suits for Infringement Actions

Course Fee

  • Rs. 750/- for MNLU Mumbai Students

  • Rs. 1,500/- for Students of other Universities

  • Rs. 2,500/- for Professionals/Academicians/MSMEs/Startups/Others

Registration Link

https://forms.gle/MK5b6SqxQPMsHJpV9

Fee Payment Link

https://payments.cashfree.com/forms?code=OnlinecoursePatentingSysteminIndia2025

Course Certificate

Registered attendees will get an e-certificate of course completion.

Contact

Mr. Akash Chandra,

Course Coordinator

Email id: crip@mnlumumbai.edu.in

Whatsapp: +91 8840322898

Download Brochure for here

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