Law School News, Others NALSAR University of Law, Hyderabad makes recommendations on the mandatory 3-year practice rule
Legislation Updates, Notifications Maharashtra Stamp (Amendment) Act, 2026: Key Changes to Section 52-A on Allowance for Duty
Case Briefs, Supreme Court WB SIR | Voter Name Missing and Appeal Pending? Read Supreme Court’s Big Order on Voter Appeals cleared by Appellate Tribunals
Law School News, Others Call for Blogs: Jindal Society of International Law, O.P. Jindal Global University, Sonipat invites submissions for its blog
Legislation Updates, Statutes/Bills/Ordinances 131st Constitutional Amendment: Linking Delimitation with Women’s Reservation