Watch the full episode on SCC Online YT Channel where we have covered everything under POSH Act and She Box in our Law Made Easy video series Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Published on October 27, 2025October 27, 2025By Rohit Patel Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Related Leave a comment
Appointments & Transfers, News Supreme Court Collegium recommends 9 Advocates as Judges of Jammu & Kashmir and Ladakh High Court
Cabinet Decisions, Legislation Updates Cabinet approves 3% hike in Dearness Allowance and Dearness Relief from 1 July 2026
Case Briefs, High Courts Placement of penis on vagina constitutes penetrative sexual assault; Kerala HC distinguishes between “touching” and “placing” under POCSO Act
Events/Webinars, News Faculty of Law, BHU hosts SCBA President Pradeep Rai for session on litigation and building a successful legal career
Call For Papers, Law School News Call for Papers: Delhi Journal of Contemporary Law, University of Delhi, Invites Submissions for Forthcoming Issue; Deadline November 7, 2026