Supreme Court flags ‘interpretative deadlock’ between S. 13(8) of SARAFESI Act & Rr. 8/9 of SARFAESI Rules; Urges Finance Ministry to act in earnest

Supreme Court flags ‘interpretative deadlock’ between S. 13(8) of SARAFESI Act & Rr. 8/9 of SARFAESI Rules; Urges Finance Ministry to act in earnest

interpretative deadlock

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