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Bombay HC: No recall of witness under Section 311 CrPC merely to fill lacuna in Section 138 NI Act case
Government Law College invites entries for 24th Dinesh Vyas Memorial National Legal Essay Competition 2026—27.
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‘AMPT Road to be in top condition’; Meghalaya HC directs State PWD to undertake complete overhauling
Call for Papers | MNLU Mumbai Invites Submissions for Vindex Manasah: Intellectual Property Journal, Volume I, Issue 1
