Bangladesh Court denies bail to former ISKCON monk Chinmoy Krishna Das Brahmachari

Chinmoy Krishna Das was arrested from the Hazrat Shahjalal International Airport area of Dhaka in connection with a sedition case, among other charges.

Chinmoy Krishna Das Bangladesh court

Chattogram Metropolitan Sessions Court: Chattogram Metropolitan Sessions Judge on 2-1-2025, denied bail to former ISKCON monk Chinmoy Krishna Das Brahmachari, who is in custody on charges of sedition.

A team of 11 lawyers representing Chinmoy Krishna Das, contended before the Court that he is suffering from diabetes and respiratory problems and has been arrested in a false and fabricated case.

Chinmoy Krishna Das was arrested from the Hazrat Shahjalal International Airport area of Dhaka in connection with a sedition case, among other charges, filed in Chattogram on November 25. On December 11, a Chattogram court denied him bail citing that the plea was rejected because Das did not have a lawyer’s letter of attorney on his behalf.

Source: Press

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