TNNLU International MED-ARB Competition (IMAC), 2025

The ADRC of TNNLU is proud to introduce the Inaugural Edition of the International Med-Arb Competition (IMAC)

International MED-ARB Competition

The ADRC of TNNLU is proud to introduce the Inaugural Edition of the International Med-Arb Competition (IMAC), a premier platform for aspiring dispute resolution professionals across the globe. Med-Arb stands out as a hybrid process that combines the collaborative approach of Mediation with the decisive framework of Arbitration. This competition seeks to provide participants with a holistic understanding of this innovative mechanism, preparing them to excel in real-world conflict resolution. This competition consists of two separate Stages of Mediation and Arbitration in every Round. The team reprising the role of Client-Counsel in the Mediation Rounds will become the Counsels in the Arbitration Rounds. The participant reprising the role of a Mediator in the Mediation rounds don the role of an Arbitrator in the Arbitration Rounds. After the completion of each online Preliminary Round, the participants reprising the role of Mediator/Arbitrator shall be given time to draft an Arbitral Award. The preliminary rounds of the competition will be conducted online, ensuring accessibility for teams worldwide.

The top 16 teams from the 32 teams participating in the Preliminary Rounds will then proceed to the offline Advanced Rounds, consisting of a Qualifier Round, Semi-Finals, and Finals. The Advanced Rounds, set to be hosted at the TNNLU campus in Tiruchirappalli, India, will see participants engage in Med-Arb rounds in a vibrant and immersive setting.

COMPETITION TIMELINE

Commencement of Provisional Registration

25th November 2024

Deadline for Provisional Registration

15th December 2024

Confirmation of Slots and Commencement of Final Registration

20th December 2024

Release of Problem

25th December 2024

Deadline for Seeking Clarifications

2nd January 2025

Deadline for Final Registration

10th January 2025

Release of Clarifications

12th January 2025

Deadline for Submitting Soft Copy of Arbitration Memorandum(s) for Preliminary Rounds

20th January 2025

Preliminary Rounds of TNNLU International Med-Arb Competition (IMAC), 2025 

25th January 2025

Advanced Rounds of TNNLU International Med-Arb Competition (IMAC), 2025

19th — 20th April 2025

Valedictory Ceremony                   

20th April 2025

STRUCTURE OF THE COMPETITION

The competition is built upon the Med-Arb Model of dispute resolution. This competition consists of two separate rounds of Mediation and Arbitration. The negotiating team reprising the role of Client- Counsel in the Mediation Rounds will become the Counsels in the Arbitration Rounds. The participant reprising the role of a Mediator in the Mediation rounds reprises the role of an Arbitrator in the Arbitration Rounds. After the completion of each prelim comprising one mediation round and one arbitration round, the participant(s) reprising the role of Mediator/Arbitrator shall draft an Arbitral Award for the rounds. All the participants will be judged by a separate panel of judges in the two Preliminary Rounds for Mediation and Arbitration. The Arbitral Award shall also be evaluated.

PROVISIONAL REGISTRATION

  1. Provisional Registration enables an Institution or Team to apply to the Organizing Committee to reserve one of the thirty-two participation slots prior to Final Registration.

  2. Provisional Registration by interested Institutions or Teams must be done by filling the Google Form on or before 11:59 PM IST on December 15th, 2025 (https://forms.gle/wz2nkchnZT6kPTNt9).

    Provisional Registration Link- https://forms.gle/iXxxWA8ecLXeAsbc8

  3. The Organizing Committee shall assign participation slots in the Competition to Applicant Institutions/Teams who have successfully completed the Provisional Registration process by the aforementioned deadline on the basis of the information submitted by them through the Provisional Registration Form. The decision of the Organizing Committee shall be final in this regard.

  4. The names of the Selected Institutions/Teams will be communicated to the Applicant Institutions/Teams via email by December 20th, 2025.

  5. All Selected Teams shall pay a non-refundable registration fee for the Preliminary Rounds of the Competition. Teams qualifying to the Advanced Rounds must pay an additional non-refundable registration fee for the Advanced Rounds.

NOTE: In the event of a Selected Team forfeiting its participation slot, the Organizing Committee may, entirely within its discretionary power, replace the said Selected Team and offer participation to any other Applicant Team which has successfully completed its application.

CLARIFICATIONS

  1. Requests for clarifications shall be sent to imac@tnnlu.ac.in on or before 11:59 PM IST on January 2nd, 2025.

  2. The subject line of emails seeking clarifications shall be “Clarifications — IMAC 2025”.

  3. Clarifications shall be released by the Organizing Committee by January 12th, 2025.

CONTACT US

For any queries, feel free to email us at imac@tnnlu.ac.in or contact the following members of the Organizing Committee:

FACULTY-IN-CHARGE (ADRC)

Ms. Mrinmoyee Mukherjee

Assistant Professor of Law

m.mukerjee@tnnlu.ac.in

Mr. Vasishtan P

Assistant Professor of Law

vasishtan@tnnlu.ac.in

STUDENT COORDINATORS

Ms. Aishwarya Mathanan

Convenor, ADRC, TNNLU

+91 88256 32931

Ms. Muthamil M R

Co-Convenor, ADRC, TNNLU

+91 80563 44276

To know more click on TNNLU IMAC 2025 – Brochure and TNNLU IMAC 2025 – Rulebook

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